Om Prakash Yadav vs State Of U.P.
2014 Latest Caselaw 7568 ALL

Citation : 2014 Latest Caselaw 7568 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Om Prakash Yadav vs State Of U.P. on 14 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33392 of 2014
 

 
Applicant :- Om Prakash Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Prasad,Mahendra Kumar
 
Counsel for Opposite Party :- Govt. Advocate,K K Singh,Manoj Kumar Singh
 

 
Hon'ble Ramesh Sinha,J.

Sri Manoj Kumar Singh, Advocate has filed his power on behalf of the complainant which is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.

Order Date :- 14.10.2014

Ajay

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