Smt. Vandana Pandey vs State Of U.P. & Others
2014 Latest Caselaw 7535 ALL

Citation : 2014 Latest Caselaw 7535 ALL
Judgement Date : 14 October, 2014

Allahabad High Court

Smt. Vandana Pandey vs State Of U.P. & Others on 14 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 42767 of 2009
 

 
Petitioner :- Smt. Vandana Pandey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Awadh Narain Rai
 
Counsel for Respondent :- C.S.C.,Rajiv Joshi
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Rajiv Joshi, learned counsel appearing for the respondents.

List in the next cause list.

Order Date :- 14.10.2014

SKM

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