Smt. Kausar Bano And 2 Others vs State Of U.P. And Anr.
2014 Latest Caselaw 7519 ALL

Citation : 2014 Latest Caselaw 7519 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Smt. Kausar Bano And 2 Others vs State Of U.P. And Anr. on 13 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 49293 of 2013
 

 
Petitioner :- Smt. Kausar Bano And 2 Others
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Yashal,Rajesh Yadav
 
Counsel for Respondent :- Govt. Advocate,Bijai Prakash Tiwari
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioners appeared. Learned A.G.A. appeared for respondent no.1. Learned counsel for petitioner no.2 appeared alongwith respondent no.2.

Respondent no.2 produced corpus petitioner no.2 Master Kashan Ali and petitioner no.3 Master Rehan Ali.

Parties informed that they have not settled the dispute amicably. The writ petition shall be heard on merit.

List on 28.10.2014 for hearing on merit. No further adjournment shall be given on the next date. Corpus shall be also produced in person before the Court on the next date.

Order Date :- 13.10.2014