Keshav Prasad vs State Of U.P. & Others
2014 Latest Caselaw 7457 ALL

Citation : 2014 Latest Caselaw 7457 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Keshav Prasad vs State Of U.P. & Others on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 218 of 2012
 

 
Applicant :- Keshav Prasad
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Pradeep Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The case passed over on the illness slip of learned counsel for the applicant.

List peremptorily in the next cause list.

Order Date :- 10.10.2014

SKS

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