Ramesh Kumar vs State Of U.P. And Another
2014 Latest Caselaw 7449 ALL

Citation : 2014 Latest Caselaw 7449 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Ramesh Kumar vs State Of U.P. And Another on 10 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 41624 of 2014
 

 
Applicant :- Ramesh Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ramesh Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Short counter affidavit filed today which is taken on record.

On the request of learned counsel for the applicant the case is passed over for the day.

Put up on 28.10.2014 as fresh before appropriate Bench.

Order Date :- 10.10.2014

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