Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Om Prakash Rajbhar vs State Of U.P.
2014 Latest Caselaw 7442 ALL

Citation : 2014 Latest Caselaw 7442 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Om Prakash Rajbhar vs State Of U.P. on 10 October, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31323 of 2014
 

 
Applicant :- Om Prakash Rajbhar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gyan Prakash Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No.330345 of 2014.

Heard Sri Gyan Prakash Verma, learned counsel for the applicant and Sri Rakash Rana, learned AGA.

The correction application is allowed and the order dated 23.09.2014 is corrected as follows :

"In the second line of fifth paragraph of the order dated 23.09.2014, the year "2014" be deleted and in its place "2012 " shall be read.

Order Date :- 10.10.2014

Ajay

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter