Surendra Singh Rathi vs State Of U.P. And Others
2014 Latest Caselaw 7436 ALL

Citation : 2014 Latest Caselaw 7436 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Surendra Singh Rathi vs State Of U.P. And Others on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 37 of 2013
 

 
Applicant :- Surendra Singh Rathi
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Sandeep Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Mahesh Chandra Joshi
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The case is passed over on the illness slips of learned counsel for the parties.

Order Date :- 10.10.2014

SKS

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