Citation : 2014 Latest Caselaw 7380 ALL
Judgement Date : 9 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- CRIMINAL APPEAL No. - 7127 of 2008 Appellant :- Chinku Respondent :- State Of U.P. Counsel for Appellant :- S.S. Shukla,R.P.Srivastava,Surendra.Mohan.Mishra. Counsel for Respondent :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
As prayed, list on 28.10.2014.
Order Date :- 9.10.2014
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