Citation : 2014 Latest Caselaw 7357 ALL
Judgement Date : 9 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 16 Case :- APPLICATION U/S 482 No. - 20328 of 2009 Applicant :- Babu Ram Yadav Opposite Party :- State Of U.P. & Others Counsel for Applicant :- Rajiv Gupta,Uma Nath Pandey Counsel for Opposite Party :- Govt. Advocate,J.N. Mishra,S.N. Singh Hon'ble Het Singh Yadav,J.
List after two weeks.
Interim order already granted shall continue till the next date of listing.
Order Date :- 9.10.2014
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