Priya Gupta (Corpus) vs State Of U.P. Thru Secy. And 5 ...
2014 Latest Caselaw 7308 ALL

Citation : 2014 Latest Caselaw 7308 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Priya Gupta (Corpus) vs State Of U.P. Thru Secy. And 5 ... on 8 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 47708 of 2014
 

 
Petitioner :- Priya Gupta (Corpus)
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Shivajee Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioner appeared. Learned A.G.A. appeared for respondent nos. 1 to 5. None appeared for respondent no.6.

According to office report notice has not been back after service on respondent no.6.

Issue fresh notice to respondent no.6 with direction to produce corpus Priya Gupta before this Court on 31.10.2014. Chief Judicial Magistrate, Mainpuri shall ensure service on notice of respondent no.6.

List on 31.10.2014.

Order Date :- 8.10.2014

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