Jitendra vs State Of U.P.
2014 Latest Caselaw 7255 ALL

Citation : 2014 Latest Caselaw 7255 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Jitendra vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4555 of 2012
 

 
Applicant :- Jitendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Devendra Singh,M.P. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Amit Daga
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

Learned AGA for the State is present.

List after three weeks before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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