Anil Manga And Another vs The Contonment, Executive ...
2014 Latest Caselaw 7247 ALL

Citation : 2014 Latest Caselaw 7247 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Anil Manga And Another vs The Contonment, Executive ... on 7 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 28218 of 2007
 

 
Petitioner :- Anil Manga And Another
 
Respondent :- The Contonment, Executive Officer And Another
 
Counsel for Petitioner :- Siddhartha,Sumit Daga
 
Counsel for Respondent :- Mohd. Isha Khan,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

The case is passed over on the illness-slip of Sri Siddhartha, Advocate.

Order Date :- 7.10.2014

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