Arvind @ Nanhe vs State Of U.P.
2014 Latest Caselaw 7245 ALL

Citation : 2014 Latest Caselaw 7245 ALL
Judgement Date : 7 October, 2014

Allahabad High Court

Arvind @ Nanhe vs State Of U.P. on 7 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25981 of 2011
 

 
Applicant :- Arvind @ Nanhe
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravi Shanker Tiwari,Radhey Shyam Shukla
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

None appears on behalf of the applicant to press the bail application even in the revised list.

Learned AGA for the State is present.

List after three weeks before appropriate Bench.

Order Date :- 7.10.2014

Ajay

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