Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

B.S.Yadav vs D.I.O.S & Others
2014 Latest Caselaw 9353 ALL

Citation : 2014 Latest Caselaw 9353 ALL
Judgement Date : 28 November, 2014

Allahabad High Court
B.S.Yadav vs D.I.O.S & Others on 28 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 4472 of 1991
 

 
Petitioner :- B.S.Yadav
 
Respondent :- D.I.O.S & Others
 
Counsel for Petitioner :- Ganga Pd.,A.K. Misra,R.C. Singh,R.K. Ojha,Ratnakar Upadhay
 
Counsel for Respondent :- S.C.,D.B.Yadav,P.N.Tripathi
 

 
Hon'ble Rajan Roy,J.

Adjourned on the illness slip of Sri P.N. Tripathi, learned counsel for the respondents.

List in the next cause list, peremptorily.

Order Date :- 28.11.2014

M.A.A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter