Constable 030720826 Abhimanyu ... vs State Of U.P. And 4 Ors
2014 Latest Caselaw 9347 ALL

Citation : 2014 Latest Caselaw 9347 ALL
Judgement Date : 28 November, 2014

Allahabad High Court

Constable 030720826 Abhimanyu ... vs State Of U.P. And 4 Ors on 28 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 44091 of 2014
 

 
Petitioner :- Constable 030720826 Abhimanyu Yadav
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Satya Pakash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

A counter affidavit said to have been filed on 15,11.2014, is not on record.

Office to trace out the same and place it on record before the next date.

List in the next cause list.

Order Date :- 28.11.2014

M.A.A.

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