M/S Kwality Zippers Pvt. Ltd. vs Arbitrator & Additional Labour ...
2014 Latest Caselaw 9317 ALL

Citation : 2014 Latest Caselaw 9317 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

M/S Kwality Zippers Pvt. Ltd. vs Arbitrator & Additional Labour ... on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 23588 of 2010
 
Petitioner :- M/S Kwality Zippers Pvt. Ltd.
 
Respondent :- Arbitrator & Additional Labour Commissioner And Others
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.,Pooja Srivastava,R.P. Pandey,S.R.Gupta
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted a week's time to file reply to the supplementary affidavit filed by the petitioner.

List this matter on 09.12.2014.

Order Date :- 27.11.2014

VKG

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