Prem Pal & 14 Others vs Bharat Heavy Electricals Ltd. & 2 ...
2014 Latest Caselaw 9316 ALL

Citation : 2014 Latest Caselaw 9316 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Prem Pal & 14 Others vs Bharat Heavy Electricals Ltd. & 2 ... on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56072 of 2014
 
Petitioner :- Prem Pal & 14 Others
 
Respondent :- Bharat Heavy Electricals Ltd. & 2 Others
 
Counsel for Petitioner :- Rahul Jain,Asha Jain Madan
 
Counsel for Respondent :- Vinay Khare,A.K. Roy
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 27.11.2014

VKG

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