Vinay Gulati & Another vs The Authority Under Minimum ...
2014 Latest Caselaw 9314 ALL

Citation : 2014 Latest Caselaw 9314 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Vinay Gulati & Another vs The Authority Under Minimum ... on 27 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 16017 of 2011
 
Petitioner :- Vinay Gulati & Another
 
Respondent :- The Authority Under Minimum Wages/D.L.C. & Another
 
Counsel for Petitioner :- Hitesh Pachori
 
Counsel for Respondent :- C.S.C.,N.A. Khan,Rajvendra Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the illness slip of Sri Hitesh Pachori, learned counsel for the petitioner.

Learned counsel for the respondents states that successively learned counsel for the petitioner is placing his illness slip in the matter. Court has also perused the order sheet.

List in the next cause list, peremptorily.

Order Date :- 27.11.2014

VKG

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