Rizwan And 4 Others vs State Of U.P.
2014 Latest Caselaw 9309 ALL

Citation : 2014 Latest Caselaw 9309 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Rizwan And 4 Others vs State Of U.P. on 27 November, 2014

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33287 of 2014
 

 
Applicant :- Rizwan And 4 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Counter affidavit filed today is taken on record.

List before the another Bench after obtaining nomination from Hon'ble The Chief Justice at at early date.

Order Date :- 27.11.2014

M/A.

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