Smt. Shakuntala Devi vs State Of U.P. And Others
2014 Latest Caselaw 9305 ALL

Citation : 2014 Latest Caselaw 9305 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Smt. Shakuntala Devi vs State Of U.P. And Others on 27 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 56569 of 2011
 

 
Petitioner :- Smt. Shakuntala Devi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sundeep Shukla,Chandan Sharma,Umesh Narain Sharma
 
Counsel for Respondent :- C.S.C.,Rahul Sahai
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list the matter after two weeks.

Order Date :- 27.11.2014

SKM

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