Citation : 2014 Latest Caselaw 9304 ALL
Judgement Date : 27 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 19753 of 1993 Petitioner :- Tripuresh Chandra Dubey Respondent :- Dios & Others Counsel for Petitioner :- A. K. Singh,A.K.Singh,I.R. Singh,P. Upadhyay,Purushottam Upadhyay,V.K.Srivastava Counsel for Respondent :- Sc,A.K. Malviya,A.K. Maurya,D.P.Singh Hon'ble Abhinava Upadhya,J.
As jointly prayed, list this case after one month.
Order Date :- 27.11.2014
SKM
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