Dinesh Singh vs State Of U.P.
2014 Latest Caselaw 9291 ALL

Citation : 2014 Latest Caselaw 9291 ALL
Judgement Date : 27 November, 2014

Allahabad High Court

Dinesh Singh vs State Of U.P. on 27 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41336 of 2014
 

 
Applicant :- Dinesh Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.S. Parmar,Vidhya Bhaskar Singh
 
Counsel for Opposite Party :- Govt.Advocate,R K Singh Gaharwar
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri V.S. Parmar, learned counsel for the applicant, Sri R.K. Singh Gaharwar, learned counsel for the complainant and learned AGA for the State.

Looking to the nature of allegations made against the applicant and period of detention, list after four weeks.

Order Date :- 27.11.2014

Ajay

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