Sarfat Beg vs State Of U.P. And Another
2014 Latest Caselaw 9257 ALL

Citation : 2014 Latest Caselaw 9257 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Sarfat Beg vs State Of U.P. And Another on 26 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3363 of 2014
 

 
Revisionist :- Sarfat Beg
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Santosh Kumar Tiwari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

None appeared for the revisionist in revised list.

Put up on 9.12.2014 as fresh.

Order Date :- 26.11.2014

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