Smt. Bhagwati Devi Jain Kanya ... vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 9243 ALL

Citation : 2014 Latest Caselaw 9243 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

Smt. Bhagwati Devi Jain Kanya ... vs Presiding Officer, Labour Court ... on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 30510 of 2014
 
Petitioner :- Smt. Bhagwati Devi Jain Kanya Vidyalaya
 
Respondent :- Presiding Officer, Labour Court And 2 Ors.
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,Rajesh Tewari
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted two weeks further time to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 26.11.2014

VKG

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