U.P. State Bridge Corporation ... vs U.P. Rajya Setu Nigam Sanyukt ...
2014 Latest Caselaw 9207 ALL

Citation : 2014 Latest Caselaw 9207 ALL
Judgement Date : 26 November, 2014

Allahabad High Court

U.P. State Bridge Corporation ... vs U.P. Rajya Setu Nigam Sanyukt ... on 26 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 21057 of 2010
 
Petitioner :- U.P. State Bridge Corporation Limited & Another
 
Respondent :- U.P. Rajya Setu Nigam Sanyukt Karmchri Sangh & Another
 
Counsel for Petitioner :- Mukesh Kumar Kushwaha
 
Counsel for Respondent :- Ravindra Kumar,M.B.Saxena,S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this matter in the next cause list.

Order Date :- 26.11.2014

VKG

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