Akhilesh vs State Of U.P.
2014 Latest Caselaw 9147 ALL

Citation : 2014 Latest Caselaw 9147 ALL
Judgement Date : 25 November, 2014

Allahabad High Court

Akhilesh vs State Of U.P. on 25 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40722 of 2014
 

 
Applicant :- Akhilesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nisar Uddin,Arvind Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant, who is Devar of the deceased and ligature mark was also found on the body of the deceased and husband of the deceased died earlier.

List after four weeks.

Order Date :- 25.11.2014

Ajay

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