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Smt. Gayatri Devi vs Smt. Savitri Devi And 4 Others
2014 Latest Caselaw 9056 ALL

Citation : 2014 Latest Caselaw 9056 ALL
Judgement Date : 24 November, 2014

Allahabad High Court
Smt. Gayatri Devi vs Smt. Savitri Devi And 4 Others on 24 November, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2928 of 2014
 

 
Petitioner :- Smt. Gayatri Devi
 
Respondent :- Smt. Savitri Devi And 4 Others
 
Counsel for Petitioner :- A.P. Singh,H.C. Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 24.11.2014

SKM

 

 

 
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