Jai Prakash Ojha vs Union Of India And 3 Others
2014 Latest Caselaw 9043 ALL

Citation : 2014 Latest Caselaw 9043 ALL
Judgement Date : 24 November, 2014

Allahabad High Court

Jai Prakash Ojha vs Union Of India And 3 Others on 24 November, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 56853 of 2014
 
Petitioner :- Jai Prakash Ojha
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Dr. D.K. Tiwari
 
Counsel for Respondent :- A.S.G.I.,Ravi Prakash Srivastava,Sachin Upadhya
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents prays for and is granted two weeks time to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List this matter after three weeks.

Order Date :- 24.11.2014

VKG

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