Heera Lal And Another vs State Of U.P.
2014 Latest Caselaw 8985 ALL

Citation : 2014 Latest Caselaw 8985 ALL
Judgement Date : 21 November, 2014

Allahabad High Court

Heera Lal And Another vs State Of U.P. on 21 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37600 of 2014
 

 
Applicant :- Heera Lal And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.B. Mathur,C.B. Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

As prayed by learned counsel for the applicant, list after three weeks.

Order Date :- 21.11.2014

Ajay

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