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Triveni Ram vs State Of U.P. & 2 Others
2014 Latest Caselaw 8893 ALL

Citation : 2014 Latest Caselaw 8893 ALL
Judgement Date : 20 November, 2014

Allahabad High Court
Triveni Ram vs State Of U.P. & 2 Others on 20 November, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59356 of 2014
 
Petitioner :- Triveni Ram
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Siddhartha Varma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed by learned Standing Counsel, put up this matter on 26.11.2014, as fresh.

Interim order, if any, is extended till the next date of listing.

Order Date :- 20.11.2014

VKG

 

 

 
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