State Of U.P. vs Sunahari & 6 Others
2014 Latest Caselaw 8871 ALL

Citation : 2014 Latest Caselaw 8871 ALL
Judgement Date : 20 November, 2014

Allahabad High Court

State Of U.P. vs Sunahari & 6 Others on 20 November, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 524 of 2013
 

 
Appellant :- State Of U.P.
 
Respondent :- Sunahari & 6 Others
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Hitesh Pachauri
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The case is passed over on the illness slip of Sri Hitesh Pachauri, learned counsel for respondent.

List in the next cause list peremptorily.

Order Date :- 20.11.2014

M.A.A.

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