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Pawan Verma vs State Of U.P. And 7 Ors
2014 Latest Caselaw 8828 ALL

Citation : 2014 Latest Caselaw 8828 ALL
Judgement Date : 19 November, 2014

Allahabad High Court
Pawan Verma vs State Of U.P. And 7 Ors on 19 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 59860 of 2014
 

 
Petitioner :- Pawan Verma
 
Respondent :- State Of U.P. And 7 Ors
 
Counsel for Petitioner :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

Allowed,

Necessary correction has been made in the order dated 14.11.2014.

Office is to issue corrected copy of the order to the learned counsel for the petitioner.

Order Date :- 19.11.2014

M.A.A.

 

 

 
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