Asheyram vs State Of U.P.
2014 Latest Caselaw 8823 ALL

Citation : 2014 Latest Caselaw 8823 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Asheyram vs State Of U.P. on 19 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27858 of 2014
 

 
Applicant :- Asheyram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Piyush Prakash Singh,Veer Singh
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the complainant is not present.

List in the next cause list peremptorily.

Order Date :- 19.11.2014

Ajay

Download the LatestLaws.com Mobile App