Gulab Singh, Constable No ... vs The Union Of India & Others
2014 Latest Caselaw 8821 ALL

Citation : 2014 Latest Caselaw 8821 ALL
Judgement Date : 19 November, 2014

Allahabad High Court

Gulab Singh, Constable No ... vs The Union Of India & Others on 19 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11763 of 2000
 

 
Petitioner :- Gulab Singh, Constable No 921123539
 
Respondent :- The Union Of India & Others
 
Counsel for Petitioner :- V.P. Shukla,H.C.Mishra,Mohd. Atik Ahmad
 
Counsel for Respondent :- S.S.C./S.N.Srivastava,H.C.Dubey
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the next cause list.

Order Date :- 19.11.2014

M.A.A.

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