Manoj Kumar vs State Of U.P. And Another
2014 Latest Caselaw 8796 ALL

Citation : 2014 Latest Caselaw 8796 ALL
Judgement Date : 18 November, 2014

Allahabad High Court

Manoj Kumar vs State Of U.P. And Another on 18 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 45987 of 2014
 

 
Applicant :- Manoj Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.D. Awasthi,G.S. Sen
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Put up on 19.11.2014 as fresh.

Order Date :- 18.11.2014

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