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Smt. Poonam @ Sangita vs State Of U.P. And 2 Others
2014 Latest Caselaw 8732 ALL

Citation : 2014 Latest Caselaw 8732 ALL
Judgement Date : 17 November, 2014

Allahabad High Court
Smt. Poonam @ Sangita vs State Of U.P. And 2 Others on 17 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 7192 of 2014
 

 
Petitioner :- Smt. Poonam @ Sangita
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- K.K. Dwivedi,Mohammad Khalid
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioner appeared. Learned A.G.A. appeared for respondent nos. 1 and 2. None appeared for respondent no.3. 

Heard learned counsel for petitioner as well as learned A.G.A.

Respondent no.2 is directed to produce corpus before this Court on date fixed.

List on 7.1.2015 for hearing.

Let a copy of this order be given to learned A.G.A. free of cost for necessary compliance.

Order Date :- 17.11.2014

RU

 

 

 
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