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Smt. Jai Kunwar vs Addl. Commissioner, ...
2014 Latest Caselaw 8682 ALL

Citation : 2014 Latest Caselaw 8682 ALL
Judgement Date : 14 November, 2014

Allahabad High Court
Smt. Jai Kunwar vs Addl. Commissioner, ... on 14 November, 2014
Bench: Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 8323 of 2002
 

 
Petitioner :- Smt. Jai Kunwar
 
Respondent :- Addl. Commissioner, Chitrakoot-Dham, Banda And Others
 
Counsel for Petitioner :- Sanjay Singh Sengar
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Rajan Roy,J.

Application is allowed.

Necessary correction has been made in the order dated 16.9.2014.

Office is to issue certified copy of the corrected order to the petitioner.

Order Date :- 14.11.2014

M.A.A.

 

 

 
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