Israr vs State Of U.P.
2014 Latest Caselaw 8673 ALL

Citation : 2014 Latest Caselaw 8673 ALL
Judgement Date : 14 November, 2014

Allahabad High Court

Israr vs State Of U.P. on 14 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39167 of 2014
 

 
Applicant :- Israr
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajay Vashishta
 
Counsel for Opposite Party :- Govt. Advocate,Bharat Singh
 

 
Hon'ble Ramesh Sinha,J.

Connect with Crl. Misc. Bail Application No.36416 of 2014 (Idrish Vs. State of U.P. ) and list accordingly.

Order Date :- 14.11.2014

Ajay

Download the LatestLaws.com Mobile App