State Of U.P. vs Subhodh
2014 Latest Caselaw 8650 ALL

Citation : 2014 Latest Caselaw 8650 ALL
Judgement Date : 14 November, 2014

Allahabad High Court

State Of U.P. vs Subhodh on 14 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 39174 of 2014
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Subhodh
 
Counsel for Applicant :- N.K. Singh Yadav
 

 
Hon'ble Ramesh Sinha,J.

Learned AGA shall file counter affidavit to inform this Court that in the present case crime any notice issued to other co-accused persons or not .

List after three weeks.

Order Date :- 14.11.2014

Ajay

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