Har Prakash & Others vs State Of U.P.& Others
2014 Latest Caselaw 8599 ALL

Citation : 2014 Latest Caselaw 8599 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Har Prakash & Others vs State Of U.P.& Others on 13 November, 2014

Bench: Rajiv Sharma, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 444 of 1999
 

 
Appellant :- Har Prakash & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Appellant :- Surendra Tewari,Shiv Sagar Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dinesh Gupta,J.

Allowed vide our order of date passed on separate sheets, contained in First Appeal No.910 of 2000.

Order Date :- 13.11.2014

lakshman

Download the LatestLaws.com Mobile App