Shobhnath & Othes vs Hori Lal
2014 Latest Caselaw 8590 ALL

Citation : 2014 Latest Caselaw 8590 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Shobhnath & Othes vs Hori Lal on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 127 of 2007
 

 
Appellant :- Shobhnath & Othes
 
Respondent :- Hori Lal
 
Counsel for Appellant :- J.B. Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. Learned counsel for the appellant has filed an application seeking condonation of delay in filing the appeal.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

Case :- SECOND APPEAL DEFECTIVE No. - 127 of 2007

Appellant :- Shobhnath & Othes

Respondent :- Hori Lal

Counsel for Appellant :- J.B. Singh

Hon'ble Sudhir Agarwal,J.

The application, seeking condonation of delay in filing the appeal, having been dismissed vide order of the date, this appeal, being barred by time, is also dismissed.

Order Date :- 13.11.2014

SKS

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