Girja Shankar Mishra S/O Late ... vs U.P. Sahkari Gram Vikas Bank Ltd. ...
2014 Latest Caselaw 8565 ALL

Citation : 2014 Latest Caselaw 8565 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Girja Shankar Mishra S/O Late ... vs U.P. Sahkari Gram Vikas Bank Ltd. ... on 13 November, 2014

Bench: Aditya Nath Mittal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 
Case :- SERVICE SINGLE No. - 7995 of 2011
 
Petitioner :- Girja Shankar Mishra S/O Late I.S.Singh & 29 Ors.
 
Respondent :- U.P. Sahkari Gram Vikas Bank Ltd. Through Its Managing Direc
 
Counsel for Petitioner :- P.K.Srivastava
 
Counsel for Respondent :- B.L.Verma,Balram Yadav,N.N. Jaiswal
 

 
Hon'ble Aditya Nath Mittal,J.

Writ petition allowed, vide my order of date, passed on separate sheets attached with Writ Petition No.3140 (S/S) of 2005.

Order Date :- 13.11.2014

Suresh/

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