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Sita vs State Of U.P.
2014 Latest Caselaw 8369 ALL

Citation : 2014 Latest Caselaw 8369 ALL
Judgement Date : 12 November, 2014

Allahabad High Court
Sita vs State Of U.P. on 12 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24704 of 2014
 

 
Applicant :- Sita
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sumit Goyal,Amit Misra,Brijesh Sahai,Hitashu Katasia Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ms. Hitashu Katasia Ahmad, learned counsel for the applicant prays for adjournment.

List this case after four weeks.

Order Date :- 12.11.2014

SKS

 

 

 
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