Smt. Salma Devi vs State Of U.P.
2014 Latest Caselaw 8355 ALL

Citation : 2014 Latest Caselaw 8355 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Smt. Salma Devi vs State Of U.P. on 12 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3218 of 2014
 

 
Revisionist :- Smt. Salma Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Manoj Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Admit and register criminal revision.

Learned A.G.A. has accepted notice on behalf of opposite party no.1 State of U.P.

Counter affidavit may be filed within three weeks. Rejoinder affidavit may be filed within a week thereafter.

List on 19.12.2014 for hearing.

Order Date :- 12.11.2014

Download the LatestLaws.com Mobile App