Suresh Kumar Verma 44 Others vs State Of U.P. Thru' Secry. And 3 ...
2014 Latest Caselaw 8345 ALL

Citation : 2014 Latest Caselaw 8345 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Suresh Kumar Verma 44 Others vs State Of U.P. Thru' Secry. And 3 ... on 12 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 60298 of 2014
 

 
Petitioner :- Suresh Kumar Verma 44 Others
 
Respondent :- State Of U.P. Thru' Secry. And 3 Others
 
Counsel for Petitioner :- Alok Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

In the present writ petition, the petitioners have challenged the vires of Rules 88 and 89 of the U.P. Sugarcane (Regulations of Supply and Purchase) Rules, 1984. Therefore, we are of the view that the matter is cognizable by a Bench presided by Hon'ble The Chief Justice.

Put up tomorrow as fresh before the Bench of Hon'ble The Chief Justice.

Order Date :- 12.11.2014

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