C/M Manas Inter College Thru' ... vs State Of U.P. & Others
2014 Latest Caselaw 8334 ALL

Citation : 2014 Latest Caselaw 8334 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

C/M Manas Inter College Thru' ... vs State Of U.P. & Others on 12 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 32068 of 2010
 

 
Petitioner :- C/M Manas Inter College Thru' Manager
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- K. Shahi
 
Counsel for Respondent :- C.S.C.,A.B.Singh,Manish Singh,Ramesh Chandra Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel submits that he has served a copy of the counter affidavit on Sri K.Shahi, learned counsel for the petitioner. Sri K.Shahi, learned counsel prays for and is allowed two weeks' time to file response to the same.

List the matter after two weeks.

Order Date :- 12.11.2014

SKM

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