Smt. Vinod Devi vs State Of U.P.
2014 Latest Caselaw 8269 ALL

Citation : 2014 Latest Caselaw 8269 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Smt. Vinod Devi vs State Of U.P. on 11 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29549 of 2014
 

 
Applicant :- Smt. Vinod Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shashi Dhar Pandey
 
Counsel for Opposite Party :- Govt.Advocate,K.S.Chahar
 

 
Hon'ble Ramesh Sinha,J.

The present bail application has wrongly been sent to this Court.

Put up before the appropriate Bench as fresh, if possible on 20.11.2014

Order Date :- 11.11.2014

Ajay

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