Abdul Saud Madni vs State Of U.P.& Others
2014 Latest Caselaw 8252 ALL

Citation : 2014 Latest Caselaw 8252 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Abdul Saud Madni vs State Of U.P.& Others on 11 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 20535 of 2011
 

 
Petitioner :- Abdul Saud Madni
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- D.S.Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

On the request of the learned Standing Counsel, the case is passed over for the day.

List in the next cause list.

Interim order, if in operation, to continue till the next date of listing.

Order Date :- 11.11.2014

SKM

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