Ramesh @ Mithun vs State Of U.P.
2014 Latest Caselaw 8250 ALL

Citation : 2014 Latest Caselaw 8250 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Ramesh @ Mithun vs State Of U.P. on 11 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29546 of 2014
 

 
Applicant :- Ramesh @ Mithun
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.K. Singh Srinet
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA which is taken on record.

Learned counsel for the applicant prays for and is granted three week's time to file rejoinder affidavit.

List after three weeks.

Order Date :- 11.11.2014

Ajay

Download the LatestLaws.com Mobile App