Munir Ahmad vs State Of U.P.
2014 Latest Caselaw 8238 ALL

Citation : 2014 Latest Caselaw 8238 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Munir Ahmad vs State Of U.P. on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 122 of 1995
 

 
Appellant :- Munir Ahmad
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.A. Ansari,A.K.Srivastava,Ajai Kumar,Indra Bhan Yadav,R.C.Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned Counsel for the appellant and the learned AGA appeared for the State-Respondent.

Passed over on the request of learned counsel for the appellant-accused.

List on 14.12.2014 for hearing.

Order Date :- 11.11.2014

SKS

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